Allahabad High Court
Ganga Ram Verma vs The State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4456 of 2015 Applicant :- Ganga Ram Verma Opposite Party :- The State Of U.P. Counsel for Applicant :- Rajesh Kumar Awasthi Counsel for Opposite Party :- Govt.Advocate,Manoj Kumar Mishra Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 26.11.2015 A.