Allahabad High Court
Janki Yadav (Fourth Bail) vs The State Of U.P on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4587 of 2015 Applicant :- Janki Yadav (Fourth Bail) Opposite Party :- The State Of U.P Counsel for Applicant :- Onkar Nath Nishad Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list after two weeks.
Order Date :- 26.11.2015 A.