Allahabad High Court
Ram Naresh vs State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10740 of 2015 Applicant :- Ram Naresh Opposite Party :- State Of U.P. Counsel for Applicant :- Vinay Kumar Verma Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned A.G.A, put up on 7.12.2015 as fresh case.
In the meantime learned A.G.A may seek instruction.
Order Date :- 26.11.2015 A.