Allahabad High Court
M/S Omax Autos Limited Deva Raod ... vs Commissioner Commercial Tax ... on 26 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- TRADE TAX REVISION No. - 62 of 2014 Applicant :- M/S Omax Autos Limited Deva Raod Chinhat Lucknow Opposite Party :- Commissioner Commercial Tax U.P.Lucknow And Another Counsel for Applicant :- N.C.Mishra,Chandra Has Mishra,Ramesh Chandra Mishra Counsel for Opposite Party :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
On the request of learned Standing Counsel, case is adjourned.
List again.
Order Date :- 26.11.2015 Arvind