Allahabad High Court
Amar Bhan vs State Of U.P. on 26 November, 2015
Bench: Ajai Lamba, Mahendra Dayal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- CRIMINAL APPEAL No. - 1257 of 2015 Appellant :- Amar Bhan Respondent :- State Of U.P. Counsel for Appellant :- Ram Naresh Yadav Counsel for Respondent :- Govt. Advocate,Mata Prasad Yadav Hon'ble Ajai Lamba,J.
Hon'ble Mahendra Dayal,J.
List on 4th January, 2016.
Order Date :- 26.11.2015 Muk