Ranveer vs State Of U.P.

Citation : 2015 Latest Caselaw 4656 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Ranveer vs State Of U.P. on 26 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5318 of 2015
 

 
Appellant :- Ranveer
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kamlesh Kumar Dwivedi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Connect with Criminal Appeal No. 5322 of 2015.

Let the records of the Court below be called for by the next date.

Learned A.G.A. may file objection, if any, to the the bail application by the next date.

List after four weeks.

Order Date :- 26.11.2015 Ashish Pd.