Allahabad High Court
Mahendra Prasad Tiwari vs State Of U.P. on 26 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 5334 of 2015 Appellant :- Mahendra Prasad Tiwari Respondent :- State Of U.P. Counsel for Appellant :- Devesh Vikram Counsel for Respondent :- G.A. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Admit.
Let the records of the Court below be called for by the next date.
Learned A.G.A. may file objection, if any, to the the bail application by the next date.
List after four weeks.
Order Date :- 26.11.2015 Ashish Pd.