Allahabad High Court
Kishore Kumar vs State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5175 of 2015 Applicant :- Kishore Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Amitabh Tripathi,Akhilesh P.S.Chauhan Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 26.11.2015 A.