Allahabad High Court
Ram Singh (Third Bail) vs State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4212 of 2015 Applicant :- Ram Singh (Third Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Pandey Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant list after two weeks.
Order Date :- 26.11.2015 A.