Allahabad High Court
Lavkush Lonia ( Third Bail ) vs The State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10742 of 2015 Applicant :- Lavkush Lonia ( Third Bail ) Opposite Party :- The State Of U.P. Counsel for Applicant :- Vimal Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
This is third bail application.
List with previous papers before the appropriate bench.
Order Date :- 26.11.2015 A.