Allahabad High Court
Dablu @ Durgesh Kumar Tiwari vs State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10748 of 2015 Applicant :- Dablu @ Durgesh Kumar Tiwari Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar Tiwari Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four week's time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 26.11.2015 A.