Allahabad High Court
Surendra vs State Of U.P. on 26 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4292 of 2015 Applicant :- Surendra Opposite Party :- State Of U.P. Counsel for Applicant :- Ramakar Shukla Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted two week's time to file rejoinder affidavit.
List thereafter.
Order Date :- 26.11.2015 A.