Allahabad High Court
Sartaj vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 912 of 2015 Appellant :- Sartaj Respondent :- State Of U.P. Counsel for Appellant :- Rajendra Kumar Dubey Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Office is directed to send a reminder to the concerned Court for transmitting the lower Court record to this Court within ten days.
List on 09.12.2015 before the appropriate Court.
Order Date :- 26.11.2015 Faridul