Allahabad High Court
Maiku & Ors. vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 1381 of 2015 Appellant :- Maiku & Ors. Respondent :- State Of U.P. Counsel for Appellant :- Satendra Kumar (Singh),Abhishek Misra Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Heard learned counsel for the appellants and learned A.G.A. for the State.
Admit.
Summon the lower court's record.
List on 14.12.2015.
In the meantime, learned A.G.A. may file his objection, if any in the bail matter.
Order Date :- 26.11.2015 Faridul