Allahabad High Court
Kamla Prasad & Another vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 230 of 2011 Appellant :- Kamla Prasad & Another Respondent :- State Of U.P. Counsel for Appellant :- Mrs. Madhulika Yadav,Rajendra Prasa Mishra Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
As prayed, list in the next cause list before the appropriate Court.
Order Date :- 26.11.2015 Faridul