Kamla Prasad & Another vs State Of U.P.

Citation : 2015 Latest Caselaw 4612 ALL
Judgement Date : 26 November, 2015

Allahabad High Court
Kamla Prasad & Another vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- CRIMINAL APPEAL No. - 230 of 2011
 

 
Appellant :- Kamla Prasad & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mrs. Madhulika Yadav,Rajendra Prasa Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

As prayed, list in the next cause list before the appropriate Court.

Order Date :- 26.11.2015 Faridul