Allahabad High Court
Bhagwati Singh vs The State Of U.P on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- U/S 482/378/407 No. - 1362 of 2014 Applicant :- Bhagwati Singh Opposite Party :- The State Of U.P Counsel for Applicant :- Surendra Pratap Singh,Rajendra Pratap Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Learned counsel for the petitioner prays for and is allowed two weeks' further time and no more to seek instructions regarding withdrawal of the prosecution.
List this case on 15.12.2015 before the appropriate Court.
Interim order, if any, is extended till the next date of listing.
Order Date :- 26.11.2015 Faridul