Allahabad High Court
Sunil Kumar vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 718 of 2014 Appellant :- Sunil Kumar Respondent :- State Of U.P. Counsel for Appellant :- Anil Kumar Pandey,Bhola Singh Patel,Maneesh Kumar Singh,Pravin Kumar Verma,R B S Rathaur Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
As prayed, list in the next week before the appropriate Court.
Order Date :- 26.11.2015 Faridul