Allahabad High Court
Ravi Shankar Tiwari vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 711 of 2015 Appellant :- Ravi Shankar Tiwari Respondent :- State Of U.P. Counsel for Appellant :- Alok Kumar,Ajay Kumar,Sunil Kumar Verma Counsel for Respondent :- G A Hon'ble Bala Krishna Narayana,J.
As prayed, list in the next week before the appropriate Court.
Order Date :- 26.11.2015 Faridul