Allahabad High Court
Mahesh Trivedi vs The State Of U.P on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 665 of 2015 Appellant :- Mahesh Trivedi Respondent :- The State Of U.P Counsel for Appellant :- Jai Pratap Singh Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
As prayed, list this case in the next week before the appropriate Court.
Order Date :- 26.11.2015 Faridul