Allahabad High Court
Mitthu @ Harishchandra vs State Of U.P. on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 876 of 2015 Appellant :- Mitthu @ Harishchandra Respondent :- State Of U.P. Counsel for Appellant :- Chandra Mohan Singh,Mithlesh Singh Counsel for Respondent :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
List in the week commencing 07.12.2015 before the appropriate Court.
Order Date :- 26.11.2015 Faridul