Allahabad High Court
Dinesh Chandra Shukla vs State Of U.P. Thru. ... on 26 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- CRIMINAL APPEAL No. - 757 of 2013 Appellant :- Dinesh Chandra Shukla Respondent :- State Of U.P. Thru. C.B.I./Acb/Lucknow Counsel for Appellant :- Jai Ram Chaudhary Counsel for Respondent :- Bireshwar Nath Hon'ble Bala Krishna Narayana,J.
List in the week commencing 07.12.2015 before the appropriate Court.
Order Date :- 26.11.2015 Faridul