Allahabad High Court
Matiur Rehman vs State Of U.P. Thru.Secy., ... on 24 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6718 of 2015 Petitioner :- Matiur Rehman Respondent :- State Of U.P. Thru.Secy., Minority Welfare & Waqf & 5 Others Counsel for Petitioner :- Om Prakash Misra Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Om Prakash Misra, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
Order Date :- 24.11.2015 Arvind