Allahabad High Court
Gulfam @ Gulfan vs State Of U.P. And 2 Others on 24 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL MISC. WRIT PETITION No. - 23035 of 2015 Petitioner :- Gulfam @ Gulfan Respondent :- State Of U.P. And 2 Others Counsel for Petitioner :- Vivek Kumar Singh,Mayank Yadav Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the illness slip of Sri Viveki Kumar Singh, learned counsel for the petitioner.
List in the next cause list.
Order Date :- 24.11.2015 Ashish Pd.