Allahabad High Court
Mukesh Kumar Pathak vs State Of U.P. Thru. Secretary ... on 24 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6717 of 2015 Petitioner :- Mukesh Kumar Pathak Respondent :- State Of U.P. Thru. Secretary Technical Education & 2 Others Counsel for Petitioner :- Pradeep Kumar Shukla Counsel for Respondent :- C.S.C.,Manik Sinha Hon'ble Dr. Devendra Kumar Arora,J.
On the request of learned Counsel for the parties, list this case on 30.11.2015.
Order Date :- 24.11.2015 Arvind