Allahabad High Court
Akhilesh Yadav vs State Of U.P. on 24 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- BAIL No. - 10669 of 2015 Applicant :- Akhilesh Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Ashutosh Bajpai Counsel for Opposite Party :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
Learned A.G.A. prays for and is allowed two weeks' time to file counter affidavit.
List on 17.12.2015 before the appropriate Court.
Order Date :- 24.11.2015 Faridul