Akhilesh Yadav vs State Of U.P.

Citation : 2015 Latest Caselaw 4547 ALL
Judgement Date : 24 November, 2015

Allahabad High Court
Akhilesh Yadav vs State Of U.P. on 24 November, 2015
Bench: Bala Krishna Narayana



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 10669 of 2015
 

 
Applicant :- Akhilesh Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashutosh Bajpai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bala Krishna Narayana,J.

Learned A.G.A. prays for and is allowed two weeks' time to file counter affidavit.

List on 17.12.2015 before the appropriate Court.

Order Date :- 24.11.2015 Faridul