Allahabad High Court
Shashi Prabha vs State Of U.P. on 24 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- BAIL No. - 8985 of 2015 Applicant :- Shashi Prabha Opposite Party :- State Of U.P. Counsel for Applicant :- Lalji Prasad Shukla Counsel for Opposite Party :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
As prayed by learned A.G.A, put up this case before the appropriate Court on 26.11.2015.
Order Date :- 24.11.2015 Faridul