Allahabad High Court
Nirmal Singh ( Second Bail ) vs State Of U.P. on 24 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- BAIL No. - 10672 of 2015 Applicant :- Nirmal Singh ( Second Bail ) Opposite Party :- State Of U.P. Counsel for Applicant :- Dinesh Kumra Counsel for Opposite Party :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
This is the second bail application of the applicant. The first bail application of the applicant was rejected by Hon'ble Mahendra Dayal, J. by His Lordship's order dated 16.7.2015 passed in criminal misc. bail application no. 2994 of 2015.
List before the appropriate Court in the next week.
Order Date :- 24.11.2015 Faridul