Allahabad High Court
Zuber And 6 Ors vs State Of U.P. And 2 Ors. on 23 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL MISC. WRIT PETITION No. - 27602 of 2015 Petitioner :- Zuber And 6 Ors Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Suneel Kumar Rai Counsel for Respondent :- G.A. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
After the matter was argued at some length, learned counsel for the petitioner states that the writ petition may be dismissed as not pressed.
The writ petition is dismissed as not pressed.
Order Date :- 23.11.2015 Ashish Pd.