Chandresh Soni vs State Of U.P.

Citation : 2015 Latest Caselaw 4510 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Chandresh Soni vs State Of U.P. on 23 November, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 5250 of 2015
 

 
Appellant :- Chandresh Soni
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mangla Prasad Rai
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Admit.

Let the records of the court below be called for by the next date.

Learned Government Advocate may file objection, if any, to the bail application within a period of four weeks from today.

List in the month of February 2016.

Order Date :- 23.11.2015 Ashish Pd.