Raj Narain Sharma vs Managing Director National ...

Citation : 2015 Latest Caselaw 4508 ALL
Judgement Date : 23 November, 2015

Allahabad High Court
Raj Narain Sharma vs Managing Director National ... on 23 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6692 of 2015
 

 
Petitioner :- Raj Narain Sharma
 
Respondent :- Managing Director National Agriculture Cooperative Marketing
 
Counsel for Petitioner :- Girish Kumar Pande,Prashant Pandey
 
Counsel for Respondent :- R.R.K.Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Notice on behalf of the respondents has been accepted by Sri R.R.K.Srivastava.

Case has been called twice but the respondents' Counsel is not present.

In this situation, let dasti  notices be issued to respondents  returnable at an early date.

List in the next cause list.

Order Date :- 23.11.2015 MH/-