Allahabad High Court
Raj Narain Sharma vs Managing Director National ... on 23 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6692 of 2015 Petitioner :- Raj Narain Sharma Respondent :- Managing Director National Agriculture Cooperative Marketing Counsel for Petitioner :- Girish Kumar Pande,Prashant Pandey Counsel for Respondent :- R.R.K.Srivastava Hon'ble Dr. Devendra Kumar Arora,J.
Notice on behalf of the respondents has been accepted by Sri R.R.K.Srivastava.
Case has been called twice but the respondents' Counsel is not present.
In this situation, let dasti notices be issued to respondents returnable at an early date.
List in the next cause list.
Order Date :- 23.11.2015 MH/-