Allahabad High Court
Suresh Kumar And Anotther vs State Of U.P. Thru.Secy.Medical ... on 23 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4382 of 2004 Petitioner :- Suresh Kumar And Anotther Respondent :- State Of U.P. Thru.Secy.Medical Education Civil Secretariate Counsel for Petitioner :- R.S.Pandey Counsel for Respondent :- C.S.C Hon'ble Dr. Devendra Kumar Arora,J.
Standing Counsel informs that as the record is not available today, it may be fixed for some other date.
List this case on 2.12.2015. Record as directed earlier shall be produced on the date fixed.
Order Date :- 23.11.2015 MH/-