Allahabad High Court
M/S Rbbrl Contractors 6536 Qutub ... vs The Commissioner Commercial ... on 23 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- TRADE TAX REVISION No. - 83 of 2015 Applicant :- M/S Rbbrl Contractors 6536 Qutub Road Delhi Opposite Party :- The Commissioner Commercial Taxes U.P.Lucknow Counsel for Applicant :- Rahul Agarwal,Vaibhav Pandey Counsel for Opposite Party :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
As prayed list in the next cause list before the appropriate court.
Order Date :- 23.11.2015 MH/-