Allahabad High Court
Satish Chandra And Another vs State Of U.P. on 23 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 5284 of 2015 Appellant :- Satish Chandra And Another Respondent :- State Of U.P. Counsel for Appellant :- Manish Tiwary,Ashwini Kumar Awasthi Counsel for Respondent :- G.A. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Admit.
Let the records of the court below be called for by the next date.
Learned Government Advocate may file objection, if any, to the bail application within a period of four weeks from today.
List in the month of February 2016.
Order Date :- 23.11.2015 Ashish Pd.