Allahabad High Court
Chhotey vs State Of U.P. on 23 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 5258 of 2015 Appellant :- Chhotey Respondent :- State Of U.P. Counsel for Appellant :- Vijay Singh Sengar Counsel for Respondent :- G.A. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Admit.
Let the records of the court below be called for by the next date.
Learned Government Advocate may file objection, if any, to the bail application within a period of four weeks from today.
List in the month of February 2016.
Sri Raj Kumar Singh, Counsel for the opposite party is present.
Order Date :- 23.11.2015 Ashish Pd.