Allahabad High Court
M/S N M Power Services ... vs Perfect House Ltd. Throu Director ... on 23 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- ARBITRATION APPLICATION No. - 49 of 2013 Applicant :- M/S N M Power Services Lko.Thro.Prop. Mrs. Manorma Chauhan Opposite Party :- Perfect House Ltd. Throu Director And Ors. Counsel for Applicant :- Manoj Kumar Yadav,Rajendra Kumar Yadav Counsel for Opposite Party :- Sushil Mishra Hon'ble Dr. Devendra Kumar Arora,J.
Sri Sushil Mishra, learned Counsel for the opposite party is reported to be ill.
Case is adjourned.
List in the next week.
Order Date :- 23.11.2015 Arvind