Allahabad High Court
Kanhaiya Lal (Gautam) Advocate vs Umakant Chaturvedi Advocate Urf ... on 23 November, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL MISC. WRIT PETITION No. - 27609 of 2015 Petitioner :- Kanhaiya Lal (Gautam) Advocate Respondent :- Umakant Chaturvedi Advocate Urf Kaliya And 9 Others Counsel for Petitioner :- Kanhaiya Lal Counsel for Respondent :- C.S.C. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Petitioner is present before this Court in person.
After the matter was argued at some length, the petitioner has submitted that the matter may be dismissed as not pressed.
The writ petition is dismissed as not pressed.
Order Date :- 23.11.2015 Ashish Pd.