Allahabad High Court
Commissioner Commercial Taxes ... vs M/S Manoj Traders Wazirabagh ... on 23 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- TRADE TAX REVISION DEFECTIVE No. - 86 of 2015 Applicant :- Commissioner Commercial Taxes U.P.Lucknow Opposite Party :- M/S Manoj Traders Wazirabagh Bahraich Counsel for Applicant :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Issue notice on the application under Section 5 of the Limitation Act.
List the Revision alongwith Section 5 application after four weeks.
Order Date :- 23.11.2015 MH/-