Allahabad High Court
Sheetla Singh And Ors. (Complaint ... vs The State Of U.P And Anr. on 23 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- U/S 482/378/407 No. - 1372 of 2013 Applicant :- Sheetla Singh And Ors. (Complaint Case) Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- Ashok Kumar Shukla,Indra Bhushan Singh Counsel for Opposite Party :- Govt. Advocate,Sushil Misra Hon'ble Bala Krishna Narayana,J.
As jointly prayed, list this case on 18.12.2015.
Interim order to continue till then.
Order Date :- 23.11.2015 Faridul