Allahabad High Court
Mohammad Arif Azad vs The State Of U.P And Anr. on 23 November, 2015
Bench: Bala Krishna Narayana
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 17 Case :- U/S 482/378/407 No. - 6426 of 2013 Applicant :- Mohammad Arif Azad Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- A.P Singh Vishen Counsel for Opposite Party :- Govt. Advocate Hon'ble Bala Krishna Narayana,J.
List in the next cause list, showing the name of Sri Dinesh Kumar Shukla as counsel for the respondent no. 2.
Order Date :- 23.11.2015 Faridul