Allahabad High Court
Keshav (Third Bail) vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6029 of 2015 Applicant :- Keshav (Third Bail) Opposite Party :- State Of U.P. Counsel for Applicant :- Asma Khan Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 20.11.2015 A.