Keshav (Third Bail) vs State Of U.P.

Citation : 2015 Latest Caselaw 4427 ALL
Judgement Date : 20 November, 2015

Allahabad High Court
Keshav (Third Bail) vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6029 of 2015
 

 
Applicant :- Keshav (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Asma Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 20.11.2015 A.