Allahabad High Court
Gauri Agarwal Thru Her Father Sri ... vs State Of U.P.Thru ... on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 374 of 2015 Petitioner :- Gauri Agarwal Thru Her Father Sri Kunal Agarwal Respondent :- State Of U.P.Thru Prin.Secy.(Home) Govt.Of U.P.Lko.& Ors. Counsel for Petitioner :- Savita Jain Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A has accepted notice on behalf of the opposite party nos. 1 to 3.
Issue notice to the opposite parties no. 4 to 6 returnable at an early date.
List after service of notice upon the opposite parties no. 4 to 6.
Order Date :- 20.11.2015 A.