Allahabad High Court
Smt. Parvesh Tomar Thru Her ... vs State Of U.P.Thru ... on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 336 of 2015 Petitioner :- Smt. Parvesh Tomar Thru Her Husband Sri Durgesh Gupta Respondent :- State Of U.P.Thru Prin.Secy.(Home) Civil Sectt.Lko.& Ors. Counsel for Petitioner :- Sunil Kumar Singh Counsel for Respondent :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the petitioner prays for and is granted one week further time to take step in compliance of the order dated 15.10.2015.
List thereafter.
Order Date :- 20.11.2015 A.