Allahabad High Court
Dayal Singh vs D.D.C. And Other on 20 November, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Civil Misc. Delay Condonation Application No. 377872 of 2014 IN Case :- WRIT - B No. - 18853 of 1991 Petitioner :- Dayal Singh Respondent :- D.D.C. And Other Counsel for Petitioner :- V.D. Ojha Counsel for Respondent :- S.C. Hon'ble Abhinava Upadhya,J.
Issue notice to the respondents.
Steps for service be taken within a week.
List after service of notice.
Order Date :- 20.11.2015 Lbm/-