Allahabad High Court
Sunder Lal vs State Of U.P.Thr.Secy ... on 20 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 6710 of 2007 Petitioner :- Sunder Lal Respondent :- State Of U.P.Thr.Secy Cooperative And 4 Ors. Counsel for Petitioner :- Savitra Vardhan Singh,Jay Narain Mishra,S.K.Misra,Sandeep Kumar Rawat Counsel for Respondent :- C.C.C,A.R.Khan Hon'ble Dr. Devendra Kumar Arora,J.
Sri A.R.Khan is reported to be on sanctioned leave.
The case is adjourned.
List in the next month.
Order Date :- 20.11.2015 MH/-