Allahabad High Court
Kamlesh Yadav vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 1472 of 2015 Applicant :- Kamlesh Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Amar Nath Dubey,Ravi Shanker Mishra,Vyas Narain Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 20.11.2015 A.