Allahabad High Court
Vijay Prakash Misra vs Regional Manager U.P. State Road ... on 20 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 1879 of 1999 Petitioner :- Vijay Prakash Misra Respondent :- Regional Manager U.P. State Road Transport Corp.. Counsel for Petitioner :- P.K.Singh,P.K. Maurya,P.S. Bajpai,Prashant Kumar Counsel for Respondent :- Smt. T. Somvanshi,Akhilesh Kumar Srivastava,Umesh Chadra Pandey Hon'ble Dr. Devendra Kumar Arora,J.
Sri P.S.Bajpai, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 20.11.2015 Arvind