Smt. Usha Devi vs The State Of U.P.Thru ...

Citation : 2015 Latest Caselaw 4409 ALL
Judgement Date : 20 November, 2015

Allahabad High Court
Smt. Usha Devi vs The State Of U.P.Thru ... on 20 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5072 of 2002
 

 
Petitioner :- Smt. Usha Devi
 
Respondent :- The State Of U.P.Thru Princ.Secy.,Home (Police) Deptt.,Lko.
 
Counsel for Petitioner :- Smt. Usha Devi,Amit Bose,Girja Dayal,Manjive Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manjive Shukla prays for and is granted a week's time to prepare his case.

List thereafter.

Order Date :- 20.11.2015 MH/-