Allahabad High Court
Smt. Usha Devi vs The State Of U.P.Thru ... on 20 November, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5072 of 2002 Petitioner :- Smt. Usha Devi Respondent :- The State Of U.P.Thru Princ.Secy.,Home (Police) Deptt.,Lko. Counsel for Petitioner :- Smt. Usha Devi,Amit Bose,Girja Dayal,Manjive Shukla Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Manjive Shukla prays for and is granted a week's time to prepare his case.
List thereafter.
Order Date :- 20.11.2015 MH/-