Allahabad High Court
Chunna Driver Kuraishi vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8720 of 2015 Applicant :- Chunna Driver Kuraishi Opposite Party :- State Of U.P. Counsel for Applicant :- Sandeep Singh,Vishwa Nath Singh Counsel for Opposite Party :- Govt. Advocate,Ramzan Ali Khan Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 20.11.2015 A.