Allahabad High Court
Guddu vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 5464 of 2014 Applicant :- Guddu Opposite Party :- State Of U.P. Counsel for Applicant :- Gyanendra Pathak,P L Gupta,Umashankar Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Counter affidavit has been filed on behalf of the State be taken on record.
Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.
List thereafter.
Order Date :- 20.11.2015 A.