Allahabad High Court
Dinesh Kumar Yadav @ Neebar vs State Of U.P. on 20 November, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6838 of 2015 Applicant :- Dinesh Kumar Yadav @ Neebar Opposite Party :- State Of U.P. Counsel for Applicant :- Rajeev Kumar Mishra,Brijraj Singh Counsel for Opposite Party :- Govt.Advocate,Alok Srivastava-Ii Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 20.11.2015 A.